Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 043] [Entire Act] State of Maharashtra - Subsection Section 043(19) in The Maharashtra Shops and Establishments Act, 1948 (19)"Swayambhu", SujayGarden, S. No. 706A and 706B, Final Plot No. 410, Town PlanningScheme No. 111, City Survey No. 12, Nisbet Munjeri, Gultekdi,Pune - 411 037.