Section 25 in The Himachal Pradesh National Law University Act, 2016
25. Finance Committee.
- Finance Committee constituted by the Executive Council shall consist of the following members, namely:-(a)the Vice-Chancellor;(b)the Secretary (Finance) to the Government;(c)three members, nominated by the Executive Council of whom one shall be Professor :Provided that members of the Finance Committee, other than Vice-Chancellor and Professor shall hold office so long as they continue to be members of Executive Council.
