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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Kerala - Subsection

Section 65(2)(a) in Kerala Water Supply and Sewerage Act, 1986

(a)the summoning and holding of meetings of the Authority, the time and place where such meetings are to be held, the conduct of business at such meetings and the number of persons necessary to form a quorum thereat ;