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[Cites 0, Cited by 0] [Section 73B(4)] [Section 73B] [Entire Act]

State of Maharashtra - Subsection

Section 73B(4)(b) in The Maharashtra Co-Operative Societies Act, 1960

(b)the expression "Scheduled Castes" includes "Nav-Boudhas", [* * *] [The words 'and the expression' Scheduled Tribes' includes 'De-notified Tribes and Nomadic Tribes' were deleted by Maharashtra Act No. 6 of 2002, (w.e.f. 23-4-2001).]