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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(1)The insurance brokers shall have the word `Insurance Broker'/ `Insurance Brokers'/ `Insurance Broking' in the name of the Insurance Broker to reflect their line of activity and to enable the public to differentiate insurance brokers registered with the Authority from other non-registered insurance related entities.