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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(viii) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(viii)watching and evaluating the schemes of development of fisheries in irrigation works and schemes of development of minor forest produce, small scale industries and cottage and village industries and marketing of their produce: and