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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1)(i) in The Assam Fixation of Ceiling on Land Holdings Act, 1956

(i)"owner" includes proprietor,land-holder or settlement holder as defined in Section 3 of the Assam Land and Revenue Regulations 1886 but does not include Government;