Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(7)(d) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(d)to quarry and obtain building and road materials and make bricks;