Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 9 in The Chanakya National Law University Act, 2006

9. Authorities of the University.

- The following shall be the authorities of the University:
(1)The General Council;
(2)The Executive Council;
(3)The Academic Council;
(4)The Academic Planning Board;
(5)The Finance Committee, and
(6)Such other authorities as may from time to time be declared as such by the Statutes.