Section 7C in Madras Hindu Religious and Charitable Endowments Act, 1951
7C. [ Oath by a member. [Inserted by Act No. 31 of 2008.]
- Where a person has been elected or nominated as a member of the Board, before entering the office as a member, he shall take an oath before the Commissioner of the Board stating that he is a person professing Hindu religious rites and is a believer of God and temple worship.]
