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State of Maharashtra - Section

Section 13 in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013

13. Acknowledgement of application.

(1)Where an application for grant or renewal of quarry lease is submitted personally, its receipt shall be acknowledged by the Competent Officer.
(2)Where such application is received by registered post, its receipt shall be acknowledged on the same day.
(3)In any other case the receipt of such application shall be acknowledged within a period of three days of the receipt.
(4)The receipt of every such application shall be acknowledged in Form-D.