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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(ii) in Himachal Pradesh (Extension of Laws) Act, 1969

(ii)to the [State of Himachal Pradesh] [Substituted for 'Union Territory of Himachal Pradesh' by A. O., 1973.], by whatever form of words, shall be construed as including a reference to the transferred territories.