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Delhi High Court - Orders

Central Council For Research Of ... vs Hindustan Lever Ltd on 26 February, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~1
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 259/2018, I.A. 11211/2014
                                                CENTRAL COUNCIL FOR RESEARCH OF AYURVEDA AND
                                                SIDDHA (CCRAS) AND ANR.                     ..... Plaintiffs
                                                             Through: Mr. J.M. Kalia, Mr. Dhruv Kalia and
                                                                      Mr. Siddhant Shukla, Advocates.

                                                                                      versus

                                                HINDUSTAN LEVER LTD.                                                              ..... Defendant
                                                                                      Through:                Mr. Saif Khan, Mr. Shobhit Agarwal,
                                                                                                              Mr. Prajjwal Kushwaha and Ms.
                                                                                                              Meghna K., Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 26.02.2024

1. M. J.M. Kalia and Mr. Saif Khan, counsel for the parties, state that in terms of the directions issued vide order dated 6th October, 2023, meeting was held between the parties and the same was fruitful. Accordingly, Defendants have put forth a proposal to the Ministry of AYUSH, which is presently under consideration.

2. In view of the above, at joint request, the hearing is adjourned to 27th May, 2024.

SANJEEV NARULA, J FEBRUARY 26, 2024 nk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/02/2024 at 23:57:11