Delhi High Court - Orders
Central Council For Research Of ... vs Hindustan Lever Ltd on 26 February, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 259/2018, I.A. 11211/2014
CENTRAL COUNCIL FOR RESEARCH OF AYURVEDA AND
SIDDHA (CCRAS) AND ANR. ..... Plaintiffs
Through: Mr. J.M. Kalia, Mr. Dhruv Kalia and
Mr. Siddhant Shukla, Advocates.
versus
HINDUSTAN LEVER LTD. ..... Defendant
Through: Mr. Saif Khan, Mr. Shobhit Agarwal,
Mr. Prajjwal Kushwaha and Ms.
Meghna K., Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 26.02.2024
1. M. J.M. Kalia and Mr. Saif Khan, counsel for the parties, state that in terms of the directions issued vide order dated 6th October, 2023, meeting was held between the parties and the same was fruitful. Accordingly, Defendants have put forth a proposal to the Ministry of AYUSH, which is presently under consideration.
2. In view of the above, at joint request, the hearing is adjourned to 27th May, 2024.
SANJEEV NARULA, J FEBRUARY 26, 2024 nk This is a digitally signed order.
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