Section 169(2)(a) in The Representation of the People Act, 1951

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Union of India - Subsection

Section 169(2)(a) in The Representation of the People Act, 1951

(a)the form of affidavit under sub-section (2) of section 33A;

(aa)the duties of presiding officers and polling officers at polling stations;

(aaa)the form of contribution report;