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[Cites 0, Cited by 0] [Section 644(1)] [Section 644] [Entire Act]

State of Haryana - Subsection

Section 644(1)(g) in Punjab Jail Manual

(g)donating blood to the Blood Bank provided that the scale of special remission for this service shall be fifteen days for each occasion on which blood is donated subjected to the limit laid down in sub-para (3).