Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(e) in Rajasthan Rent Control Act, 2001 (e)"Municipal Area" means the Municipal area as defined under the Rajasthan Municipalities Act, [2009 (Act No. 18 of 2009)] [Substituted '1959 (Act No. 38 of 1959)' by Rajasthan Act No. 33 of 2017, dated 27.9.2017.];
