Calcutta High Court
Bhagwati Developers Pvt. Ltd vs Tuhin Kanti Ghosh on 5 September, 2014
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
G.A. No. 1168 of 2014
With
C.S. No. 227 of 2004
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
BHAGWATI DEVELOPERS PVT. LTD.
Versus
TUHIN KANTI GHOSH
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date: 5th September, 2014.
Appearance:
Mr. Utpal Bose, Adv.
Mr. P.K. Jhunjunwala, Adv.
Mr. S. Rudra, Adv.
... for the plaintiff Mr. Purnendu Das, Adv.
... for the defendant no.1 Mr. A. Chatterjee, Sr. Adv.
Mr. A. Bose, Adv.
... for the defendant no.2 The Court: Having heard the learned advocates appearing for the parties, it appears that this application cannot be finally disposed of without exchange of affidavits.
Accordingly, let affidavit-in-opposition be filed within 7th November, 2014;
reply, if any, within 18th November, 2014.
Let the matter appear under the same heading on 21st November, 2014.
(BISWANATH SOMADDER, J.) sg2