Section 2(1)(g) in The Aircraft (Security) Rules, 2011

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Union of India - Subsection

Section 2(1)(g) in The Aircraft (Security) Rules, 2011

(g)"Commissioner" means the Commissioner of Security (Civil Aviation), Bureau of Civil Aviation Security, Ministry of Civil Aviation who shall be appropriate authority for the requirements of Annex 17,

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Union of India - Subsection

Section 2(1)(g) in The Aircraft (Security) Rules, 2011