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[Cites 0, Cited by 0] [Section 746(3)] [Section 746] [Entire Act]

Bengal Presidency - Subsection

Section 746(3)(e) in Police Regulations, Bengal , 1943

(e)Age for recruitment. - The age of candidate shall be between 18 and 25; but for Indian ex-soldiers the age limit shall ordinarily be 35 years.