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[Cites 0, Cited by 0] [Section 1015] [Entire Act]

Bengal Presidency - Subsection

Section 1015(b) in Police Regulations, Bengal , 1943

(b)A register shall be maintained in the police armoury at the headquarters of each district in which shall be entered particulars of all the arms and ammunition received from officers proceeding on leave. A proper receipt shall be issued to all officers who deposit their arms in the district police armoury.