Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] Union of India - Subsection Section 14(2)(c) in The Repatriation Of Prisoners Act, 2003 (c)the form in which a warrant may be issued under sub-section (2) of section 12; and