Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 18 in The M.P. Horse Sickness Act, 1960 18. Finality of decision of Veterinary Officer. - If any question arises under this Act whether any horse is infective or not, the question shall be decided by a Veterinary Officer and his decision shall be final.
