Section 4(1)(i) in The Maharashtra Motor Vehicles Tax Act, 1958

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State of Maharashtra - Subsection

Section 4(1)(i) in The Maharashtra Motor Vehicles Tax Act, 1958

(i)annually [at the rates provided by [sub-section (1) of section 3] [These words figures were substituted for the words and figure 'at the rates fixed by the State Government under section 3' by Maharashtra 17 of 1975. Schedule] (hereinafter referred to as "the annual rate"),] or

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State of Maharashtra - Subsection

Section 4(1)(i) in The Maharashtra Motor Vehicles Tax Act, 1958