Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

M/S Esjaypee Impex Private Limited vs The Asst. General Manager And ... on 24 January, 2020

Bench: Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.43                               COURT NO.11                 SECTION XII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).    24164/2019

     (Arising out of impugned final judgment and order dated 16-09-2019
     in WP No. 23573/2019 passed by the High Court of Judicature at
     Madras)

     M/S ESJAYPEE IMPEX PRIVATE LIMITED                                   Petitioner(s)

                                                     VERSUS

     THE ASST. GENERAL MANAGER AND AUTHORIZED
     OFFICER CANARA BANK                                                     Respondent(s)
     (FOR ADMISSION and I.R.)

     WITH SLP(C) Nos. 29752-29754/2019 and 29756-29759/2019

     Date : 24-01-2020 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)                 Ms. Shalini Kaul, AOR
                                       Mr. Venkat Subramaniyan,Adv.

     For Respondent(s)                 Mr.   M.A.Chinnasamy, AOR
                                       Mr.   C.Rubavathi,Adv.
                                       Mr.   P.Rajaram,Adv.
                                       Mr.   T.Meikandan,Adv.
                                       Mr.   V.Senthil Kumar,Adv.
                                       Mr.   K.Ethiraj,Adv.

                                       Mr.   M.L.Ganesh,Adv
                                       Ms.   A.Jaswanthi,Adv.
                                       Ms.   Purbitaa Mitra,Adv.
                                       Mr.   K.V.Vijayakumar, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Perused the letter circulated by the learned counsel for respondent No.1.

List these matters after four weeks.

Pleadings be completed in the meantime. 13:09:03 IST Reason:

(ANITA MALHOTRA) (ANITA RANI AHUJA) COURT MASTER COURT MASTER