Section 70(a) in The Maharashtra Co-Operative Societies Act, 1960
(a)[ in a District Central Co-operative Bank, or the State Co-operative Bank, having awarded at least "A" Audit Class in last three consecutive years] [Clause (a) was substituted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 24(b), (w.e.f. 14-2-2013).];
