Section 4(2)(a) in The Narcotic Drugs And Psychotropic Substances Act, 1985

[Cites 0, Cited by 4] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(a) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(a)coordination of actions by various officers, State Governments and other authorities--

(i)under this Act, or

(ii)under any other law for the time being in force in connection with the enforcement of the provisions of this Act;