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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(1)(e) in THE DELHI INDUSTRIAL DEVELOPMENT, OPERATION AND MAINTENANCE ACT, 2010

(e)how much unutilized area of each plot is capable of sub­ division and whether the unutilized area can be utilized for accommodating another industry, after sub-division;