Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Goa - Subsection Section 11(1) in The Goa Lokayukta Act, 2011 (1)Subject to the provisions of this Act, a complaint may be made under this Act, to the Lokayukta:-(a)in case of grievance, by the aggrieved person, and(b)in case of an allegation, by any person other than a public functionary.
