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[Cites 0, Cited by 0] [Section 581ZN(8)] [Section 581ZN] [Entire Act]

Union of India - Subsection

Section 581ZN(8)(f) in The Companies Act, 1956

(f)the setting aside of any transfer, delivery of goods, payment, execution or other act relating to property, made or done by or against the Producer Company within three months before the date of passing of the resolution, which would if made or done against any individual, be deemed in his insolvency to be a fraudulent preference;