Kerala High Court
Mumthas K.O vs Steel And Industrial Forgings Ltd on 4 February, 2019
Author: Shaji P.Chaly
Bench: Shaji P.Chaly
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
MONDAY ,THE 04TH DAY OF FEBRUARY 2019 / 15TH MAGHA, 1940
RP.No. 817 of 2015 IN WP(C). 9289/2015
AGAINST THE ORDER/JUDGMENT IN WPC 9289/2015 of HIGH COURT OF
KERALA DATED 27-07-2015
REVIEW PETITIONER/S:
MUMTHAS K.O.
SRUTHI SILK NAGAR,PERINGANDOOR P.O,THRISSUR DISTRICT
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.ANOOP.V.NAIR
SRI.P.MOHANDAS (ERNAKULAM)
SRI.S.VIBHEESHANAN
RESPONDENT/S:
1 STEEL AND INDUSTRIAL FORGINGS LTD.
REPRESENTED BY THE MANAGING DIRECTOR, ATHANI PO,
THRISSUR 680581
2 THE CHAIRMAN
STEEL AND INDUSTRIAL FORGINS LTD., ATHANI PO,
THRISSUR 680581
3 THE DISTRICT COLLECTOR
COLLECTORATE BUILDINGS, THRISSUR 680001
4 MUNDATHIKKODE GRAMA PANCHAYAT
REpRESENTED BY ITS SECRETARY,
THRIRUTHIPARAMBU,MUNDATHIKKODE P.O,THRISSUR 680 601
5 KERALA STATE POLLUTION CONTROL BOARD
THIRUVANANTHAPURAM 695001
6 SILK EMPLOYEES UNION CITU
REG.NO.140/140/1981, REPRESENTED BY ITS SECRETARY, KP
JOYSON, S/O.KI.POULOSE, RESIDING AT KANNANANJICKAL
HOUSE, MUNDATHIKODE PO, THRISSUR DISTRICT (CHIEF
TECHNICIAN, STEEL AND INDUSTRIAL FORGINS LTD.,
REPRESENTED BY THE MANAGING DIRECTOR, ATHANI PO,
THRISSUR 680581
RP.No. 817 of 2015 IN WP(C). 9289/2015
2
7 ALL KERALA SILD EMPLOYEES UNION INTUC
REG.NO.229/81,ATHANI PO, THRISSUR 680581,
REPRESENTED BY ITS SECRETARY MA VARGHESE,
S/O.MI.ANTONY, MEEKAM THURUTHIL, THIRUTHUPPURAM,
MOOTHAKUNNAM PO, ERNAKULAM DISTRICT (TECHNICIAN
GRADE I)
8 SILKFORGE EMPLOYEES UNION AITUC
REG.NO.18-19/91, REPRESENTED BY ITS SECRETARY, EJ
JOSEPH, S/O.EJ JOHN, ERINJERI HOUSE, PALAKKAD
(VIA), EDAKKADU PO, WEST HILL, KOZHIKODE (WORKING
SUPERVISOR)
9 SILK SWATHANDRA THOZHILALI UNION STU
REG.NO.321/86, ATHANI PO, THRISSUR 680581,
REPRESENTED BY ITS WORKING SECRETARY, BEERANKOYA,
S/O.ALAVI, AGED 53 YEARS, RESIDING AT AISHA MANZIL,
PO.VALLIKUNU, MALAPPURAM
10 JANARDHANAN
AGED 56 YEARS
S/O.VELAYUDHAN, KANNAMPILY HOUSE, PERINGANDOOR PO,
NEAR MEDICAL COLLEGE, MULANKUNNATHUKAVU, THRISSUR
BY ADVS.
SRI. T.NAVEEN SC, KERALA STATE POLLUTION CONTROL
BOARD,
THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 04.02.2019,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
RP.No. 817 of 2015 IN WP(C). 9289/2015
3
ORDER
This review petition was filed against the order dated 27.7.2015, in the writ petition. In view of the disposal of the writ petition, the review petition has become inconsequential and redundant. Accordingly, the review petition is closed.
Sd/ SHAJI P.CHALY JUDGE Jm/