Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Kerala High Court

Mumthas K.O vs Steel And Industrial Forgings Ltd on 4 February, 2019

Author: Shaji P.Chaly

Bench: Shaji P.Chaly

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

             THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

     MONDAY ,THE 04TH DAY OF FEBRUARY 2019 / 15TH MAGHA, 1940

              RP.No. 817 of 2015 IN WP(C). 9289/2015

   AGAINST THE ORDER/JUDGMENT IN WPC 9289/2015 of HIGH COURT OF
                     KERALA DATED 27-07-2015



REVIEW PETITIONER/S:


             MUMTHAS K.O.
             SRUTHI SILK NAGAR,PERINGANDOOR P.O,THRISSUR DISTRICT

             BY ADVS.
             DR.K.P.SATHEESAN (SR.)
             SRI.ANOOP.V.NAIR
             SRI.P.MOHANDAS (ERNAKULAM)
             SRI.S.VIBHEESHANAN


RESPONDENT/S:
       1      STEEL AND INDUSTRIAL FORGINGS LTD.
              REPRESENTED BY THE MANAGING DIRECTOR, ATHANI PO,
              THRISSUR 680581

      2      THE CHAIRMAN
             STEEL AND INDUSTRIAL FORGINS LTD., ATHANI PO,
             THRISSUR 680581

      3      THE DISTRICT COLLECTOR
             COLLECTORATE BUILDINGS, THRISSUR 680001

      4      MUNDATHIKKODE GRAMA PANCHAYAT
             REpRESENTED BY ITS SECRETARY,
             THRIRUTHIPARAMBU,MUNDATHIKKODE P.O,THRISSUR 680 601

      5      KERALA STATE POLLUTION CONTROL BOARD
             THIRUVANANTHAPURAM 695001

      6      SILK EMPLOYEES UNION CITU
             REG.NO.140/140/1981, REPRESENTED BY ITS SECRETARY, KP
             JOYSON, S/O.KI.POULOSE, RESIDING AT KANNANANJICKAL
             HOUSE, MUNDATHIKODE PO, THRISSUR DISTRICT (CHIEF
             TECHNICIAN, STEEL AND INDUSTRIAL FORGINS LTD.,
             REPRESENTED BY THE MANAGING DIRECTOR, ATHANI PO,
             THRISSUR 680581
 RP.No. 817 of 2015 IN WP(C). 9289/2015

                               2

      7      ALL KERALA SILD EMPLOYEES UNION INTUC
             REG.NO.229/81,ATHANI PO, THRISSUR 680581,
             REPRESENTED BY ITS SECRETARY MA VARGHESE,
             S/O.MI.ANTONY, MEEKAM THURUTHIL, THIRUTHUPPURAM,
             MOOTHAKUNNAM PO, ERNAKULAM DISTRICT (TECHNICIAN
             GRADE I)

      8      SILKFORGE EMPLOYEES UNION AITUC
             REG.NO.18-19/91, REPRESENTED BY ITS SECRETARY, EJ
             JOSEPH, S/O.EJ JOHN, ERINJERI HOUSE, PALAKKAD
             (VIA), EDAKKADU PO, WEST HILL, KOZHIKODE (WORKING
             SUPERVISOR)

      9      SILK SWATHANDRA THOZHILALI UNION STU
             REG.NO.321/86, ATHANI PO, THRISSUR 680581,
             REPRESENTED BY ITS WORKING SECRETARY, BEERANKOYA,
             S/O.ALAVI, AGED 53 YEARS, RESIDING AT AISHA MANZIL,
             PO.VALLIKUNU, MALAPPURAM

      10     JANARDHANAN
             AGED 56 YEARS
             S/O.VELAYUDHAN, KANNAMPILY HOUSE, PERINGANDOOR PO,
             NEAR MEDICAL COLLEGE, MULANKUNNATHUKAVU, THRISSUR

            BY ADVS.
            SRI. T.NAVEEN SC, KERALA STATE POLLUTION CONTROL
            BOARD,



THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 04.02.2019,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP.No. 817 of 2015 IN WP(C). 9289/2015

                                 3


                              ORDER

This review petition was filed against the order dated 27.7.2015, in the writ petition. In view of the disposal of the writ petition, the review petition has become inconsequential and redundant. Accordingly, the review petition is closed.

Sd/ SHAJI P.CHALY JUDGE Jm/