Section 24 in The Child and Adolescent Labour (Prohibition And Regulation) Act, 1986
24. Amendment of Act 69 of 1951
In the Plantations Labour Act, 1951,—(a)in section 2, in clauses (a) and (c), for the word "fifteenth", the word "fourteenth" shall be substituted;(b)section 24 shall be omitted;(c)in section 26, in the opening portion, the words "who has completed his twelfth year" shall be omitted.
