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[Cites 0, Cited by 0] [Section 415] [Entire Act]

State of Nagaland - Subsection

Section 415(f) in Nagaland Municipal Act, 2001

(f)Bury or cause to be buried any corpse in the grave or vault or otherwise in such manner, as may cause the surface of the coffin or, when no coffin is used of the corpse or part of the corpse to be at a depth of less than two metres from the surface of the ground;