Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Jharkhand - Subsection Section 41(13) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (13)The District Child Protection Unit shall take necessary follow up action on the report of the District Inspection Committee.
