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State of Odisha - Section

Section 7 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

7.

The Press, Preparation and Publication Committee shall consider and recommend the size of the book, number of pages, quality of paper, kind of printing and number of copies to be printed in respect of each book and submit the selected manuscripts with their recommendations to Government in the Education Department for approval and issue of print orders. The recommendations of the Working Committee shall be placed before the Board in its next meeting for information.