Section 37 in The Working Journalists (Conditions Of Service) And Miscellaneous Provisions Rules, 1957
37. Maintenance of registers, records and muster-rolls .-Every newspaper establishment shall prepare and maintain the following registers, records and muster-rolls:-
(i)A register of employees in Form D.(ii)Service Registers in respect of all working journalists in Form E.(iii)Leave Registers in respect of all working journalists in Form F.(iv)A muster-roll in Form G:Provided that the leave register in Form F and the muster-roll in Form G may not be maintained by the newspaper establishments to which the Minimum Wages Act, 1948 and/or the Shops and Commercial Establishments Act of the State concerned apply and which are required under those Acts or the rules made thereunder to maintain such or similar forms.]
