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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

NCT Delhi - Subsection

Section 123(1)(xiii) in The Delhi School Education Rules, 1973

(xiii)accept, or permit any member of his family or any other person acting on his behalf to accept, any gift from any student, parent or any person with whom he has come into contact by virtue of his position in the school.