Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 35 in Jammu and Kashmir Co-operative Societies Rules, 2001 35. Restrictions on grant of loans by a Co-operative Society against its own shares - No Co-operative Society shall grant loans or make advance against the society of its own shares.
