Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(2) in The West Bengal Council Of Higher Secondary Education Act, 1975

(2)The Fund shall vest in the Council and shall be under its control and shall be held by it in trust for the purposes of this Act.