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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Karnataka - Subsection

Section 59(3) in THE ATRIA UNIVERSITY ACT, 2020

(3)On identification of mismanagement, maladministration and indiscipline,the Government shall issue directions to the management of the University to set rightthe administration. If the direction is not followed within such time as may beprescribed, the right to take decision on for winding up of the University or any coursethereof shall vest with the Government.