Allahabad High Court
Society For Agriculture, Mankind & ... vs M.P. Agarwal, Distt. Magistrate, ... on 9 August, 2010
Court No. - 19 Case :- CONTEMPT No. - 1704 of 2010 Petitioner :- Society For Agriculture, Mankind & Justice, Mahajani Tola, Respondent :- M.P. Agarwal, Distt. Magistrate, Faizabad Chairman & Another Petitioner Counsel :- Rajendra Pratap Singh Hon'ble S.C. Chaurasia,J.
Heard learned counsel for petitioner. Issue notices to the opposite parties returnable at an early date. Let the steps be taken within three days. Counter affidavit may be filed within three weeks. Rejoinder affidavit, if any, may be filed within one week thereafter. List after the expiry of aforesaid period along with service report. Order Date :- 9.8.2010 psd