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Allahabad High Court

Society For Agriculture, Mankind & ... vs M.P. Agarwal, Distt. Magistrate, ... on 9 August, 2010

Court No. - 19

Case :- CONTEMPT No. - 1704 of 2010

Petitioner :- Society For Agriculture, Mankind & Justice, Mahajani Tola,
Respondent :- M.P. Agarwal, Distt. Magistrate, Faizabad Chairman &
Another
Petitioner Counsel :- Rajendra Pratap Singh

Hon'ble S.C. Chaurasia,J.

Heard learned counsel for petitioner. Issue notices to the opposite parties returnable at an early date. Let the steps be taken within three days. Counter affidavit may be filed within three weeks. Rejoinder affidavit, if any, may be filed within one week thereafter. List after the expiry of aforesaid period along with service report. Order Date :- 9.8.2010 psd