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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Madhya Pradesh - Subsection

Section 60(1)(d) in The M.P. Municipal Corporation Act, 1956

(d)tin account of the abolition of the post held by him or on account of a reduction in the strength of a cadre of Municipal Officers and servants.