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[Cites 0, Cited by 0] [Section 349] [Entire Act]

State of Goa - Subsection

Section 349(2) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(2)The Special Notary shall be liable to disciplinary proceedings for any act done in the discharge of his duties in cases not covered in sub-section (1), when the liability arises from a criminal proceeding.