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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of West Bengal - Subsection

Section 85(a) in The West Bengal Non-Agricultural Tenancy Act, 1949

(a)any land vested in, or in the possession of-
(i)a port authority of a major port, or
(ii)a railway administration, or
(iii)any local authority, or