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Madhya Pradesh High Court

B L Mishra vs The State Of Madhya Pradesh And Others on 27 November, 2019

Author: Sujoy Paul

Bench: Sujoy Paul

                                                         1                              WP-12904-2019
                                 The High Court Of Madhya Pradesh
                                            WP-12904-2019
                                    (B L MISHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                      2
                      Jabalpur, Dated : 27-11-2019
                             Shri Rajmani Mishra, learned counsel for the petitioner.
                             Shri Sourabh Sunder, learned G.A. for the respondent/State.

Learned counsel for the petitioner after arguing for some time seeks to withdraw this petition.

Learned G.A. has no objection.

The writ petition is dismissed as withdrawn.

(SUJOY PAUL) JUDGE P/-

Digitally signed by MRS PREETI TIWARI Date: 28/11/2019 10:13:01