Madhya Pradesh High Court
B L Mishra vs The State Of Madhya Pradesh And Others on 27 November, 2019
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-12904-2019
The High Court Of Madhya Pradesh
WP-12904-2019
(B L MISHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS)
2
Jabalpur, Dated : 27-11-2019
Shri Rajmani Mishra, learned counsel for the petitioner.
Shri Sourabh Sunder, learned G.A. for the respondent/State.
Learned counsel for the petitioner after arguing for some time seeks to withdraw this petition.
Learned G.A. has no objection.
The writ petition is dismissed as withdrawn.
(SUJOY PAUL) JUDGE P/-
Digitally signed by MRS PREETI TIWARI Date: 28/11/2019 10:13:01