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State of Rajasthan - Section

Section 7 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

7. Categorisation of Intra-State Open Access Customers.

- Subject to the provisions of regulations 5 and 6, the open access customers shall be classified into the following categories:
(1)Long term open access customer A person who has availed or intends to avail access of intra-State transmission system and/or distribution system under these regulations for a period of at least 12 years but not exceeding 25 years.
(2)Medium term open access customer A person who has availed or intends to avail access of intra-State transmission system and/or distribution system under these Regulations for a period of at least three months but not exceeding 3 years.
(3)Short term open access customer A person who has availed or intends to avail access of intra-State transmission system and/or distribution system under these Regulations for a period upto one month at a time.