Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(13) in Public Debt (Annuity Deposit Certificates) Rules, 1966 (13)"Public Debt Office" means the office of the Reserve Bank of India on the books of which an annuity deposit certificate is or may be registered;
