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Allahabad High Court

Shiv Dutt Mishra vs Dr. Om Prakash Mishra, Distt. Inspector ... on 19 January, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22
Case :- CONTEMPT No. - 81 of 2010
Petitioner :- Shiv Dutt Mishra

Respondent :- Dr. Om Prakash Mishra, Distt. Inspector Of Schools, Pratapga
Petitioner Counsel :- H.G.S Parihar

Hon'ble Satyendra Singh Chauhan,J.

Heard learned counsel for the petitioner. Issue notice to opposite party through the learned Standing Counsel, who may file coutner affidavit within three weeks. List thereafter.

Order Date :- 19.1.2010 Rao/-