Allahabad High Court
Shiv Dutt Mishra vs Dr. Om Prakash Mishra, Distt. Inspector ... on 19 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 81 of 2010 Petitioner :- Shiv Dutt Mishra Respondent :- Dr. Om Prakash Mishra, Distt. Inspector Of Schools, Pratapga Petitioner Counsel :- H.G.S Parihar Hon'ble Satyendra Singh Chauhan,J.
Heard learned counsel for the petitioner. Issue notice to opposite party through the learned Standing Counsel, who may file coutner affidavit within three weeks. List thereafter.
Order Date :- 19.1.2010 Rao/-