Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 471] [Entire Act]

State of Punjab - Subsection

Section 471(2) in The Punjab Municipal Act, 1999

(2)All the provisions of this Act or the rules or the regulations made thereunder, shall apply to any place provided under sub-section (1) outside the municipal area and vesting in the Municipality as if such place were situated within the municipal area of the Municipality.