Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] State of Gujarat - Subsection Section 32(2)(b) in The Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986 (b)the manner in which monies in any provident or other fund referred to in section 13 shall be dealt with;