Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(2)(b) in Tamil Nadu Preservation of Private, Forests Act, 1949 (b)on or after the 3rd December 1948 under any provision of the said Act on the footing that the said Act was in force at the relevant time, or